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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-09 New ... vs M/S. Vedanta Ltd. (Successor To Cairn ... on 5 November, 2024

Bench: Vibhu Bakhru, Swarana Kanta Sharma

                                    $~58 & 59
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ITA 873/2019
                                                PR. COMMISSIONER OF INCOME TAX-09
                                                NEW DELHI                                                                          .....Appellant
                                                                                      Through:                 Mr. Siddharth Sinha, Senior Standing
                                                                                                               Counsel with Ms. Dacchita Shahi,
                                                                                                               Ms. Anuja Pethia, Mr. Nring
                                                                                                               Chamwibo Zeliang & Ms. Anu Priya
                                                                                                               Nisha Minz, Advocates.
                                                                                      versus

                                                M/S. VEDANTA LTD. (SUCCESSOR TO
                                                CAIRN INDIA LTD)                         .....Respondent
                                                              Through: Mr. Prakash Kumar & Ms. Rashmi
                                                                       Singh, Advocates.
                                    (59)
                                    +    W.P.(C) 1744/2020
                                                VEDANTA LTD (SUCCESSOR IN INTEREST OF CAIM INDIA
                                                LTD)                                                                              .....Petitioner
                                                                                      Through:                 Mr. Aditya Vohra and Mr. Shashvat
                                                                                                               Dhamija, Advocates.
                                                                                      versus

                                                ASSISTANT COMMISSIONER OF INCOME-TAX
                                                & ANR.                                 .....Respondents
                                                             Through: Mr. Shlok Chandra, Senior Standing
                                                                      Counsel with Ms. Naincy Jain, Mr.
                                                                      Madhav Shukla, JSCs and Mr. Pritesh
                                                                      Kumar, Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/11/2024 at 21:27:59
                                                                                       ORDER

% 05.11.2024

1. The matters could not be taken up today as Hon'ble Mr. Justice Vibhu Bakhru has to assemble as a part of the Larger Bench.

2. List on 30.01.2025.

BY ORDER COURT MASTER NOVEMBER 05, 2024 A Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2024 at 21:27:59