Delhi High Court - Orders
Pr. Commissioner Of Income Tax-09 New ... vs M/S. Vedanta Ltd. (Successor To Cairn ... on 5 November, 2024
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~58 & 59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 873/2019
PR. COMMISSIONER OF INCOME TAX-09
NEW DELHI .....Appellant
Through: Mr. Siddharth Sinha, Senior Standing
Counsel with Ms. Dacchita Shahi,
Ms. Anuja Pethia, Mr. Nring
Chamwibo Zeliang & Ms. Anu Priya
Nisha Minz, Advocates.
versus
M/S. VEDANTA LTD. (SUCCESSOR TO
CAIRN INDIA LTD) .....Respondent
Through: Mr. Prakash Kumar & Ms. Rashmi
Singh, Advocates.
(59)
+ W.P.(C) 1744/2020
VEDANTA LTD (SUCCESSOR IN INTEREST OF CAIM INDIA
LTD) .....Petitioner
Through: Mr. Aditya Vohra and Mr. Shashvat
Dhamija, Advocates.
versus
ASSISTANT COMMISSIONER OF INCOME-TAX
& ANR. .....Respondents
Through: Mr. Shlok Chandra, Senior Standing
Counsel with Ms. Naincy Jain, Mr.
Madhav Shukla, JSCs and Mr. Pritesh
Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/11/2024 at 21:27:59
ORDER
% 05.11.2024
1. The matters could not be taken up today as Hon'ble Mr. Justice Vibhu Bakhru has to assemble as a part of the Larger Bench.
2. List on 30.01.2025.
BY ORDER COURT MASTER NOVEMBER 05, 2024 A Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2024 at 21:27:59