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[Cites 0, Cited by 0] [Section 160(2)] [Section 160] [Entire Act]

State of Kerala - Subsection

Section 160(2)(v) in Kerala Municipality Building Rules, 1999

(v)regularizing construction or reconstruction or alteration of building or digging of well erection of telecommunication tower or pole structure, conversion or erection of shutter or door, conversion of roof, etc. or rejecting such regularization; and