Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(5) in The Punjab Agricultural University Act, 1961 (5)The Board may direct the amendment, in such manner as it may specify, of any regulation made under this section or the annulment of any regulation made under sub-section (1).
