Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(b) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965 (b)The Secretary, Orissa Legislative Assembly shall be the Controlling Officer in respect of the medical reimbursement claim of the members.
