[Cites 0, Cited by 0]
[Section 1]
[Entire Act]
Union of India - Subsection
Section 1(2) in The Khadi And Village Industries Commission Act, 1956
| The Act comes into force in Pondicherry on 1.10.1963 vide Reg. 7 of 1963, Section 3 and Sch. I.Extended to Goa, Daman and Diu by Reg. 11 of 1963, Section 3 & sch. |