Section 20(2)(b) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(b)acknowledge its receipt, and notify the user of-

(i)the unique identifier of the information;

(ii)the terms and conditions of authentication and verification of information; and

(iii)the manner in which the information may be accessed by other parties.

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