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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Chattisgarh - Subsection

Section 140(2)(v) in The Chhattisgarh Motor Vehicles Rules, 1994

(v)parking or abandonment of motor vehicles on road in such a way as to cause obstruction to traffic or danger to any person or other user of roads;