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Gujarat High Court

Chitra B. Publicity Company vs Veraval Patan Joint Nagarpalika on 24 December, 2020

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

         C/SCA/16565/2020                                    ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 16565 of 2020

================================================================
                    CHITRA B. PUBLICITY COMPANY
                                Versus
                  VERAVAL PATAN JOINT NAGARPALIKA
================================================================
Appearance:
MR ROHIT N PATEL(6045) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
================================================================

 CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                             Date : 24/12/2020

                              ORAL ORDER

Heard learned advocate Mr. Rohit N. Patel for the petitioner through video conference.

At the request of learned advocate Mr. Patel, stand over to 18th January, 2021.

(BHARGAV D. KARIA, J) AMAR RATHOD Page 1 of 1 Downloaded on : Tue Jan 19 21:33:58 IST 2021