Gujarat High Court
Chitra B. Publicity Company vs Veraval Patan Joint Nagarpalika on 24 December, 2020
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/16565/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 16565 of 2020
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CHITRA B. PUBLICITY COMPANY
Versus
VERAVAL PATAN JOINT NAGARPALIKA
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Appearance:
MR ROHIT N PATEL(6045) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 24/12/2020
ORAL ORDER
Heard learned advocate Mr. Rohit N. Patel for the petitioner through video conference.
At the request of learned advocate Mr. Patel, stand over to 18th January, 2021.
(BHARGAV D. KARIA, J) AMAR RATHOD Page 1 of 1 Downloaded on : Tue Jan 19 21:33:58 IST 2021