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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(f) in The M.P. Manoeuvres, Field Firing and Artillery Practice Rules, 1964

(f)by instructing the officials, who may be visiting the area at the time to emphasize the main features of the notice to as many people as possible in the area; and