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State of Rajasthan - Section

Section 442 in Rajasthan Land Revenue (Land Records) Rules, 1957

442. Distribution of reduction or remission on account of diluvian.

- When special rules have been framed, they provide for the preparation of a statement showing the distribution of the new assessment over holdings. Where no special rules have been framed a statement should always be filed by the Patwari, showing how the reduction or remission has been distributed among the several holdings which have suffered loss.