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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Mizoram - Subsection

Section 10(4)(a) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(a)Payment of the minor(s) share of death-cum-retirement gratuity is to be made to the natural guardian of the minor(s) and in the absence of the natural guardian to a person who furnished a guardianship certificate :