Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Ramkumar Dangi vs The State Of Madhya Pradesh on 29 September, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10877 of 2023 (RAMKUMAR DANGI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 29-09-2023 Parties through their counsel As prayed by counsel for appellant, list this case in the next week.

(ROOPESH CHANDRA VARSHNEY) JUDGE Rohit Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 30-09-2023 12:10:46 PM