Madhya Pradesh High Court
Ramkumar Dangi vs The State Of Madhya Pradesh on 29 September, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10877 of 2023 (RAMKUMAR DANGI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 29-09-2023 Parties through their counsel As prayed by counsel for appellant, list this case in the next week.
(ROOPESH CHANDRA VARSHNEY) JUDGE Rohit Signature Not Verified Signed by: PRINCEE BARAIYA Signing time: 30-09-2023 12:10:46 PM