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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Madhya Pradesh - Subsection

Section 132(1)(iii) in The M.P. Municipal Corporation Act, 1956

(iii)specified in the Schedule to the Madhya Pradesh Sthaniya Kshctron Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 (No. 52 of 1976).