Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(6) in Rajasthan Water Resources Regulatory Act, 2012 (6)After final approval, the Integrated State Water Plan shall be sent to the Water Regulatory Authority for implementation.Chapter - V Accounts, Audit and Reports
