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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(b) in Tamil Nadu Heritage Commission Act, 2012

(b)to advise the Government on any alteration, modification or relaxation of any law for the time being in force for development, control and conservation of any heritage building;