Section 15 in The M.P. Panchayat Audit Rules, 1997
15. Repeal and Savings.
- All rules corresponding to these rules in force immediately before the commencement of these rules are hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.Form No. AR-I(See Rule 10)Auditor's Report of the Accounts of.................................Panchayat......................District.....................for the year ended on have audited the attached Balance Sheets of........... Panchayat...........as at 31st March......the Income and expenditure Account and payment. Account for period on that date, annexed thereto :
