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State of Tamilnadu - Section

Section 98 in Tamil Nadu Educational Inspection Code

98. Subordinate officers' inspection work not necessarily synchronous with that of District Educational Officers or Inspectresses.

- When a subordinate officer cannot attend a school at the time of the District Educational Officer's Inspec-tress's visit, he may perform such part of the inspection as is entrusted to him at any time within a fortnight of such visit. He shall immediately report the result of his inspection to that office.