Bombay High Court
Shital Alias Nitin Bhimrao Kharat vs The District Magistrate Satara And Anr on 8 October, 2021
Author: Sarang V. Kotwal
Bench: Nitin Jamdar, Sarang V. Kotwal
Digitally signed by SMITA
SMITA JOHNSON JOHNSON GONSALVES
GONSALVES Date: 2021.10.12 15:04:36
+0530
sg 1/5 commonorder in3 to12, 14&15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO.1816 OF 2021
Shital Alias Nitin Bhimrao Kharat .. Petitioner
v/s.
The District Magistrate Satara And Anr. .. Respondents
....
Mr. Shailesh Chavan, for the Petitioner.
Mr. J.P. Yagnik, APP, for State-Respondent.
....
WITH WRIT PETITION NO.2152 OF 2021 Jayashri Gajanan Marane .. Petitioner v/s.
The State of Maharashtra & Anr. .. Respondents ....
Mr. Aniket Nikam, for the Petitioner.
Ms. M.H. Mhatre, APP, for State-Respondent.
....
WITH WRIT PETITION NO.2153 OF 2021 Anand Kankayya Bhandari .. Petitioner v/s.
The Commissioner of Police And Anr. .. Respondents ....
Ms. Jayshree Tripathi, for the Petitioner.
Ms. M.H. Mhatre, APP, for State-Respondent.
....
1 of 5 sg 2/5 commonorder in3 to12, 14&15.doc WITH WRIT PETITION NO.2387 OF 2021 Jayprakash Suresh Dhameja .. Petitioner v/s.
The State of Maharashtra And Ors. .. Respondents ....
Smt. Aisha Z. Ansari, for the Petitioner.
Mr. J.P. Yagnik, APP, for State-Respondent.
Mr. Anil C. Singh, ASE, for Respondent No.1.
Mr. Aditya Thakkar, a/w. Mr. D.P. Singh, for Respondent No.4 UOI.
....
WITH WRIT PETITION NO.2714 OF 2021 Pralhad Chandrakant Macchalu .. Petitioner v/s.
The State of Maharashtra And Anr. .. Respondents ....
Mr. R.R. Salvi, i/b. Suvarna Telgote, for the Petitioner.
Mr. J.P. Yagnik, APP, for State-Respondent.
....
WITH WRIT PETITION NO.3125 OF 2021 Asha Santosh Shelar Wife of Detenu Santosh @ Anna Vishwanath Shelar .. Petitioner v/s.
The State of Maharashtra And Ors. .. Respondents ....
Mr. Aniket Nikam, i/b. Aashish Satpute, for the Petitioner.
2 of 5 sg 3/5 commonorder in3 to12, 14&15.doc Mr. J.P. Yagnik, APP, for State-Respondent.
....
WITH WRIT PETITION NO.3141 OF 2021 Manoj Bakku Mithapure .. Petitioner v/s.
The State of Maharashtra And Anr. .. Respondents ....
Mr. Rohitkumar Yadav, i/b. Mr. Santosh S. Musale, for the Petitioner.
Mr. K.V. Saste, APP, for State-Respondent.
....
WITH WRIT PETITION NO.3174 OF 2021 Sachin Parshuram Mane .. Petitioner v/s.
The Commissioner of Police, Pune City And Anr. .. Respondents ....
Ms. Jayshree Tripathi, for the Petitioner.
Smt. S.D. Shinde, APP, for State-Respondent.
....
WITH WRIT PETITION NO.3309 OF 2021 Shivkumar Madeshwaran Devendra Through Manoj Tangeraj Devendra (Brother in law of Detenue) .. Petitioner v/s.
The State of Maharashtra And Anr. .. Respondents ....
Mrs. Aisha Z. Ansari, for the Petitioner.
3 of 5 sg 4/5 commonorder in3 to12, 14&15.doc Smt. A.S. Pai, P.P., for the Respondent State.
....
WITH WRIT PETITION NO.3404 OF 2021 Prakash Shivaji Ghadge .. Petitioner v/s.
The Commissioner of Police And Anr. .. Respondents ....
Mr. Jayshree Tripathi, for the Petitioner.
Smt. S.D. Shinde, APP, for State-Respondent.
WITH WRIT PETITION NO.3586 OF 2021 Rakesh Gurunath Rathod .. Petitioner v/s.
The Commissioner of Police Solapur And Anr. .. Respondents ....
None for the Petitioner.
Mr. J.P. Yagnik, APP, for State-Respondent.
....
CORAM: NITIN JAMDAR & SARANG V. KOTWAL JJ.
DATE : 8 OCTOBER 2021.
P.C:-
Rule. Rule is made returnable on 22 October 2021.
2. Learned Counsel for the Petitioners will circulate the
4 of 5 sg 5/5 commonorder in3 to12, 14&15.doc summary of their propositions with reference to statutory law with extracts from the case laws, well in advance before the next date.
(SARANG V. KOTWAL, J.) (NITIN JAMDAR, J.) 5 of 5