Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 160 in Rajasthan Panchayati Raj Rules, 1996 160. Transfer and allotments subject to approval. - All such transfers exceeding value of Rs. 10,000/- shall be subject to confirmation by authority mentioned in Sub-rule (3) of Rule 154.
