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[Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(1)(g) in The Himachal Pradesh Requisition of Immovable Property Act, 1987

(g)nothing in the Arbitration Act, 1940 (10 of 1940) shall apply to arbitration under this section.