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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(2)(iii) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(iii)the Secretary, Department of Higher Education, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;