Madhya Pradesh High Court
Brijesh Kumar Nigam vs Malay Shrivastava on 2 December, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SMT. JUSTICE NANDITA DUBEY
ON THE 2 nd OF DECEMBER, 2022
CONC-01317-2020
BETWEEN:-
GANESH MISHRA (SERVICE), S/O SHRI RAM VISHAL MISHRA,
AGED ABOUT 50 YEARS, R/O MUKAM POST SINGODI, TAH.
VIJAYRAGHAVGARH, DISTT. KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
ENGINEERING DEPARTMENT, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA, JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL EXECUTIVE ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
4. SHASHIBHUSHAN SINGH, COLLECTOR, DISTRICT KATNI
(MADHYA PRADESH)
5. SANDEEP SHRIVASTAV, TAHSILDAR, TASHIL OFFICE,
KATNI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1316 of 2020
BETWEEN:-
(BRIJESH KUMAR NIGAM S/O SHRI MOHANLAL
VISHWAKARMA, AGED ABOUT 49 YEARS, OCCUPATION:
SERVICE, GRAM JAGATPUR UMARIYA, TAH. BADAWARA, DISTT.
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
2
KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. MALAY SHRIVASTAVA), SECRETARY, PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. C.K. SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA (MADHYA PRADESH)
3. E.S. BABHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1317 of 2020
BETWEEN:-
BRIJESH KUMAR NIGAM S/O SHRI ROHINI PD. NIGAM, AGED
ABOUT 49 YEARS, OCCUPATION: SERVICE, WARD NO.9 TAH.
VIJAYRAGHAVGARH DISTT. KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. MALAY SHRIVASTAVA), SECRETARY, PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA, JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
3
CONTEMPT PETITION CIVIL No. 1319 of 2020
BETWEEN:-
BHONURAM GUPTA S/O SHRI ARJUN PD. GUPTA, AGED ABOUT
51 YEARS, OCCUPATION: SERVICE R/O GRAM DEVRAKALA TAH.
VIJAYRAGHAVGARH, DISTRICT KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
ENGINEERING DEPARTMENT, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA, JABALPUR (MADHYA PRADESH)
3. E.S. BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1320 of 2020
BETWEEN:-
RAJARAM GUPTA S/O SHRI KANDILAL GUPTA, AGED ABOUT 49
YEARS, OCCUPATION: SERVICE R/O NEAR OLD HOSPITAL MAIN
ROAD TAH. VIJAYRAGHAVGARH, DISTT. KATNI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. SHRI MALAY SHRIVASTAVA), SECRETARY PUBLIC
HEALTH ENGINEERING DEPARTMENT, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
4
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1321 of 2020
BETWEEN:-
RAMDAS RAZAK S/O SHRI BHAIYALAL RAZAK, AGED ABOUT 51
YE A R S , OCCUPATION: SERVICE R/O WARD NO.5, POST
VILAYATKALA, TAH. BADAWARA DISTT. KATNI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. SHRI MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
ENGINEERING DEPARTMENT, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. C.K. SINGH, CHIEF ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S. BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAN, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1322 of 2020
BETWEEN:-
SHAILENDRA SINGH S/O SHRI ADHAAR SINGH, AGED ABOUT 54
YEAR S , OCCUPATION: SERVICE R/O MUKAM POST KUWA,
TAHSIL BARHI, DISTT. KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
5
AND
1. SHRI MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1323 of 2020
BETWEEN:-
JAIBHAN YADAV S/O SHRI RAMKHILAWAN YADAV, AGED
ABOUT 48 YEARS, OCCUPATION: SERVICE R/O GRAM
KALITARAI, TAH. VIJAYRAGHAVGARH DISTRICT KATNI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. SHRI MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. C.K. SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S.BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1324 of 2020
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
6
BETWEEN:-
ANANTRAM BURMAN S/O SHRI SHYAMLAL BURMAN, AGED
ABOUT 53 YEARS, OCCUPATION: SERVICE, WARD NO.3, TAH.
VIJAYRAGHAVGARH, DISTRTICT KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. SHRI MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1325 of 2020
BETWEEN:-
ONKAR PRASAD MISHRA S/O SHRI RADHIKA PD. MISHRA,
AGED ABOUT 56 YEARS, OCCUPATION: SERVICE, R/O WARD
NO.6, TAH. VIJAYRAGHAVGARH, DISTRICT KATNI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. SHRI MALAY SHRIVASTAV, SECRETARY, PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. C.K. SINGH, CHIEF ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA (MADHYA PRADESH)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
7
3. E.S. BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1328 of 2020
BETWEEN:-
MATHURA PRASAD SAHU S/O SHRI MOHANLAL SAHU, AGED
ABOUT 51 YEARS, OCCUPATION: SERVICE, R/O WARD NO.9, TAH.
VIJAYRAGHAVGARH, DISTRICT KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. SHRI MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1474 of 2020
BETWEEN:-
SANTOSH SINGH RAJPUT S/O LATE SHRI JUGRAJ SINGH, AGED
ABOUT 49 YEARS, OCCUPATION: SERVICE, R/O MUKAM POST
DEORAKALAN, TAH. VIJAYRAGHAVGHARH, DISTT. KATNI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
8
1. MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN, BHOPAL (MADHYA PRADESH)
2. C.K.SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S.BAGHEL, EXECUTIVE ENGINEER, PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
4. SHASHIBHUSHAN SINGH, COLLECTOR, KATNI
DISTT.KATNI (MADHYA PRADESH)
5. SANDEEP SHRIVASTAV, TAHSILDAR, TAHSIL OFFICE
KATNI, DISTT.KATNI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
CONTEMPT PETITION CIVIL No. 1475 of 2020
BETWEEN:-
DINESH KUMAR DUBEY S/O LATE SHRI JUKUMCHAND DUBEY,
AGED ABOUT 48 YEARS, OCCUPATION: SERVICE, R/O PLOT NO.
609, SANJEEVNI NAGAR, GARHA, JABALPUR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
9
CONTEMPT PETITION CIVIL No. 1600 of 2020
BETWEEN:-
RAMESH KUMAR RAI S/O SHRI RAMDAYAL RAI, AGED ABOUT
52 YEARS, OCCUPATION: SERVICE R/O INDIRAJYOTI HOUSING
BOARD SALES TAX LINE, KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT MADHYA PRADESH,
VALLABH BHWAN BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
3. E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE )
CONTEMPT PETITION CIVIL No. 1644 of 2020
BETWEEN:-
GOVIND PRASAD BURMAN S/O SHRI LALMAN BURMAN, AGED
ABOUT 54 YEARS, OCCUPATION: SERVICE R/O GRAM JUHILI,
POST JOHALA TAHSIL AND DISTT. KATNI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI MANOJ CHANDURKAR - ADVOCATE)
AND
1. MALAY SHRIVASTAV, SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT, MADHYA PRADESH,
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. C.K SINGH, CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, JABALPUR REGION,
DAMOH NAKA JABALPUR (MADHYA PRADESH)
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 12/3/2022
4:47:41 PM
10
3. E.S BAGHEL, EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT, PARIYOJNA KHAND, KATNI
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI LOKESH JAIN - ADVOCATE)
T h ese petitions coming on for admission this day, the Court passed the
following:
ORDER
This Court has directed the respondents to grant minimum of pay scale without increment to the petitioners from the date of their classification.
The order has been complied with as is evident from Annexure R/1 filed along with reply/compliance report.
Under the circumstances, nothing further survives in these petitions to be adjudicated. The petitions are disposed of.
Rule nisi is discharged.
(NANDITA DUBEY) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 12/3/2022 4:47:41 PM