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[Cites 0, Cited by 0] [Section 55(8)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(8)(e) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(e)All suggestions received through the suggestion box and action taken as a result of the decisions made in the emergency meeting or action required to be taken shall be placed for discussion and review in the monthly meeting of the Management Committee.