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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(2)(f) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(f)under section 29, sub-section (2), under clause (j), for prescribing grading and standardisation of agricultural produce and under clause (I) for prescribing other duties to be performed by Market Committees;