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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(b) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(b)Patients suffering from Poliomyelitis should only be referred to one of the institutions outside the State as indicated in Annexure II when considered necessary by the authorised medical attendant.