Section 2(j) in Kerala Self Financing Professional Colleges (Prohibition of Capitation Fees and Procedure for Admission and Fixation of Fees) Act, 2004
(j)"self financing professional college" means a college maintained by a person or body of persons and affiliated to or recognised by a university and not receiving any financial assistance form Government for running of the institution and conducting courses in any of the following disciplines, namely;-(i)Engineering and Technology;(ii)Medicine, Dentistry, Pharmacy, Ayurveda, Homeopathy, Siddha and Nursing;(iii)any other discipline as. may be declared by the Government by notification in the Gazette;
