Madhya Pradesh High Court
Gopal Batham (Manjhi) vs The State Of Madhya Pradesh on 13 June, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR Gwalior, dated:13/06/2023 Due to paucity of time, the following matters are adjourned as under:
Serial Numbers Next date of listing 75, 76, 78, 79, 81, 82, List next week. 83, 88, 97, 99, 111, 112, 114, 132.
61, 68, 70, 72, 77, 80, List after four weeks. 84, 86, 87, 89 to 96, 98, 101 to 107, 109, 110, 113, 115, 118 to 131, 133 to 151.
Interim relief, if any, granted earlier shall continue till the next date of hearing.
Copy of this order be retained in each of the aforesaid matters.
(Sunita Yadav) Judge vpn VIPIN KUMAR AGRAHARI 2023.06.15 10:09:06 +05'30'