Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(c) in The Maharashtra Universities Act, 1994

(c)one Dean, elected by the Senate from amongst the Deans] [These words were substituted for the words 'nominated by the Senate' by Maharashtra 55 of 2000, section 21(a)(1).[];