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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(7) in The Indian Post Office Rules, 1933

(7)When Business Reply Cards, Letter Cards or Envelopes are returned to the office of origin, they shall be delivered to the person for whom they are intended on payment of the postage chargeable thereon plus handling charge as specified in rule 4.