Himachal Pradesh High Court
Kamaljeet Singh vs . Hrtc & Anr. on 24 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Kamaljeet Singh vs. HRTC & anr.
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CWP No. 1530/202124.8.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Ajay Chauhan, Advocate, for the respondents.
Learned counsel for the respondents, on instructions, states that only interest remains to be paid to the petitioner in compliance to the order passed by the Court on 15.3.2021 and even the same shall be paid within two weeks. His statement is taken on record.
List on 14.9.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 24.8.2022 (pankaj) ::: Downloaded on - 25/08/2022 20:04:24 :::CIS