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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3)(ii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(ii)to make recommendations for the institution of Professor ships, Associate Professorships, Assistant Professorships and other teaching posts including posts in research and extension education;