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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(5) in The Petroleum Rules, 2002

(5)Unloading of petroleum in bulk shall be either by mechanised arm or by armoured hose as approved by the Chief Controller. All hoses, pipes and other appliances used in unloading of petroleum shall be electrically and mechanically continuous and duly tested as per codes/standards.