Supreme Court - Daily Orders
Inderpal Bishnoi vs U.O.I on 17 January, 2014
P
ITEM NO.9 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO. 1097 OF 2013
(For prel. hearing)
INDERPAL BISHNOI & ANR. Petitioner(s)
VERSUS
U.O.I & ORS. Respondent(s)
(With appln(s) for directions and office report)
Date: 17/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. GOKHALE
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Mr. P.S. Patwalia,Sr.Adv.
Mr. Siddharth Mittal,Adv.
Mr. S.K. Sabharwal,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice.
Dasti in addition is permitted. Tag with WP(C) No.266 of 2008.
(A.S. BISHT) (SNEH LATA SHARMA) A.R.-CUM-P.S. COURT MASTER