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Supreme Court - Daily Orders

Inderpal Bishnoi vs U.O.I on 17 January, 2014

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ITEM NO.9                   COURT NO.10             SECTION X

              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS


                     WRIT PETITION (CIVIL) NO. 1097 OF 2013
                                                   (For prel. hearing)

INDERPAL BISHNOI & ANR.                              Petitioner(s)

                   VERSUS

U.O.I & ORS.                                          Respondent(s)

(With appln(s) for directions and office report)


Date: 17/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE H.L. GOKHALE
          HON’BLE MR. JUSTICE DIPAK MISRA



For Petitioner(s)       Mr. P.S. Patwalia,Sr.Adv.
                        Mr. Siddharth Mittal,Adv.
                        Mr. S.K. Sabharwal,Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Issue notice.

Dasti in addition is permitted. Tag with WP(C) No.266 of 2008.

(A.S. BISHT) (SNEH LATA SHARMA) A.R.-CUM-P.S. COURT MASTER