Section 8 in Kerala Clinical Establishments (Registration and Regulation) Act, 2018
8. Executive Committee.
- The Council shall have an Executive Committee consisting of the following members, namely:-(i)Secretary, Health and Family Welfare Department, who shall be the Chairperson;(ii)Secretary, Ayush Department, who shall be the Vice-Chairperson;(iii)Director of Health Services;(iv)Director of Medical Education;(v)Director of Indian Systems of Medicine;(vi)Director of Homoeopathy Department;(vii)Director of Public Health Laboratory;(viii)one representative of the welfare organisation of patients, nominated by the Government; and(ix)Secretary of the Council, who shall be the Convenor.
