Rajasthan High Court - Jodhpur
Shivani Bakhtani vs Mukesh Bakhtani on 26 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 108/2019
Shivani Bakhtani
----Petitioner
Versus
Mukesh Bakhtani
----Respondent
For Petitioner(s) : Mr. Prateek Kumar Rohiwal
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 26/07/2019 Issue notice to the respondent, returnable within four weeks. Notice be given 'dasti' to learned counsel for the petitioner.
In the meanwhile, further proceedings in Civil Misc. Case no.153/2019 under Section 9 of the Hindu Marriage Act pending before the learned Additional District and Session Judge No.1, Barmer shall remain stayed.
(DR. PUSHPENDRA SINGH BHATI),J 210-Sudheer/-
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