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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(8) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(8)Adequate arrangements to the satisfaction, of the Cane Commissioner shall be made at all purchasing centres for :-
(a)regulating the entry and parking of carts to avoid congestion ;
(b)roads and approaches to the weigh-bridge ; and
(c)cattle sheds and troughs.