Section 4(1) in Gujarat Civil Services (Conduct) Rules, 1971
(1)No Government servant shall use his position or influence directly or indirectly to secure employment for any member of his family in any [(company or firm)] [Words 'Private undertaking' substituted vide GN/GAD No. 76-88/CDR-1276/251-G, dated 15-4-1976.] except in relation to persons or bodies with whom he is personally or socially connected otherwise than by virtue of any office held by him during his service.
