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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4)(e) in Rules Regarding Returns of Establishments

(e)Drainage. - Expenditure on drainage-Capital outlay and other expenditure-Variations with reasons-amount spent on underground and surface drains-Any new Scheme sanctioned, investigation of projects undertaken either by municipal agency or Public Works Department-State Government grant of loan given, if any, and expenditure therefrom.