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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(6)(c) in The Patents Act, 1970

(c)references in this Act to the rectification of the register are to be read as including references to the rectification of the record of particulars kept in computer floppies, diskettes or any other electronic form and comprising the register or part of the register.