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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(n) in Rajasthan Highway Fee (Determination of Rates and Collection) Rules, 2015

(n)"public, funded project" means a project which is not a PPP project, as defined in clause (m) above and includes a PPP project in respect of which the agreement has expired;