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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Maternity Benefit Rules, 1965

(2)In case of doubt, the maternity benefit or other amount due to a woman employed in an establishment other than mine shall be deposited by the employers within two months of the date of death of the woman concerned with the competent authority, who shall after making necessary enquiries, pay it to the person who, in his opinion, is entitled to receive it.