Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(a) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (a)the block plan of the building and the position of all other buildings on the premises and such parts of adjoining buildings as may be affected by the proposed works ;
