Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Tripura - Subsection

Section 59(2)(iii) in The Tripura Co-operative Societies Rules, 1976

(iii)Receiving a statement of accounts and reporting all transactions entered into by the promoter up to 14 days before the meeting.