Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 27 in Maharashtra Cinemas (Regulation) Rules, 1966

27. Inspection and test.

- Where an electric light, fan or other apparatus is installed in a cinema, it shall be on conditions that the Electrical Inspector or his Assistant shall certify in writing to the licensing authority once in every twelve months that the system is in proper working order. Inspection and tests may also be made by any officer appointed by the Electrical Inspector from time to time.