Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(2) in The Punjab Motor Vehicles Taxation Act, 1924 (2)The Licensing Officer may refund or adjust in the prescribed manner any amount paid in excess of the tax due.
