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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3) in The Gujarat Special Economic Zone Act, 2004

(3)The [Approval Committee] [Substituted for 'Unit Approval Committee' by Guj 24 of 2007, dated 18th August 2007] may appoint any agency to supervise and monitor the clearances, approvals, licences or registrations granted by it and may call for any information required to supervise and monitor such clearances, approvals, licences or registrations.