Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(b) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(b)"Commission" means, the State Election Commission Haryana constituted under Article 243K read with Article 243ZA of the Constitution of India;