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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(f) in The Punjab Town Improvement Trusts Provident Fund Rules, 1945

(f)"Salary" means monthly salary and includes special pay as defined in the Civil Services Rules (Punjab), but does not include traveling allowance, conveyance allowance, or compensatory allowance ;