Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Sikkim - Subsection Section 71(6) in Sikkim Co-Operative Societies Act, 1955 (6)An appeal shall lie to the Dewan against an order passed 'under sub-clause (1) (a) within thirty days of the communication of the order.
