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State of Gujarat - Section

Section 4 in Sub Accountant, Sub Auditor, or Data Entry Machine Operator, Class III, (Special Competitive Examination) Rules, 2011

4. Application for Examination.

- The eligible candidate who desires to appear in the examination shall apply in the form as specified in Appendix II alongwith such fees as may be determined by the State Government in the form of crossed Indian Postal Order drawn in favour of "Secretary, Gujarat Subordinate Services Selection Board". The Director of Accounts and Treasuries shall verify the particulars submitted by the candidate in the application and certify for eligibility of the candidate as specified in Appendix III.